AP High Court Grants bail to Ramalinga Raju (Satyam Fraud)
AP High Court Grants bail to Ramalinga Raju (Satyam Fraud) The Andhra Pradesh High Court on Wednesday granted bail to prime accused Ramalinga Raju in India’s biggest corporate scam, the Rs 10,000-crore Satyam More...
Pomerantz Law Firm Files Class Action Lawsuit against Satyam Computer Services Ltd.
New York, United States, Thursday, January 15, 2009 — (Business Wire India) — Pomerantz Haudek Block Grossman & Gross LLP (www.pomerantzlaw.com) (“Pomerantz”) has filed More...



