Reservation opposed by Army in its schools under RTE Act

Reservation opposed by Army in its schools under RTE Act The Army is opposing implementation of 25 per cent reservation for children of weaker and disadvantaged groups in its around 150 schools under the Right to More...

Hooda said, Haryana plans to bring Right to Play on lines of RTE

Hooda said, Haryana plans to bring Right to Play on lines of RTE Chief Minister Bhupinder Singh Hooda said, on the lines of Right to Education Act, the Haryana government plans to bring a ‘Right to Play’ More...

Parliament passes Right of Children to Free and compulsory Education (Amendment) Bill, 2012

Parliament passes Right of Children to Free and compulsory Education (Amendment) Bill, 2012 Parliament passed the RTE Bill, with the Lok Sabha on Wednesday, which would allow differently-abled children in the age More...

All India Muslim Personal Law declares to protect Sharia

All India Muslim Personal Law declares to protect Sharia The All India Muslim Personal Law Board began its 22nd convention at Haj House on Friday with a resolve to vow sharia (Islamic laws). With 400 delegates from More...

Right to Education Act constitutionally valid, says Supreme Court

Right to Education Act constitutionally valid, says Supreme Court The Supreme Court upheld the various provisions of the Right to Education Act, 2009.The apex court ruled that the RTE Act would apply to all categories More...