Tag archive for ‘Punjab High Court’
By Sushmita ( Team Vakilno1) On Monday, July 2nd, 2012
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Supreme Court says, No pension to be given to off-duty Staff

Supreme Court says, No pension to be given to off-duty Staff Army personnel will not be able to claim disability pension if he or she gets hurt in an accident while on leave as it has no link with official discharge More...


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