Tag archive for ‘Property Laws’
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By vakil On Saturday, May 18th, 2013
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Government proposes to amend registration act

Government proposes to amend registration act This means that Buying Property may get Easier. If the Government’s proposal for amending the Registration Act  goes through , lot of stress associated with buying More...

By A C On Friday, October 3rd, 2008
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Delhi HC – Daughter in Law cannot claim share in in-laws property

Delhi HC – Daughter in Law cannot claim share in in-laws property Delhi High Court has held that the old parents whose relations with their son and daughter-in law turn sour have every right to show them the More...

By A C On Tuesday, September 4th, 2007
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Delhi HC rejects Escorts plea against eviction notice

New Delhi, Sep 4 (IANS) The Delhi High Court has rejected the Escorts hospital’s plea against the eviction notice it had been served for not providing treatment to the poor as part of the agreement for lease More...

By A C On Thursday, August 30th, 2007
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New property tax imposed in Rajasthan

Jaipur, Aug 30 (IANS) The government in Rajasthan has imposed a new property tax in urban areas of the state. In a notification issued here late Wednesday evening the state government imposed urban development tax More...

By A C On Wednesday, June 20th, 2007
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Delhi land use regularisation charges slashed

New Delhi, June 20 (IANS) The government Wednesday drastically reduced the charges to be paid by owners of commercial units in residential areas of Delhi to continue their businesses under the Master Plan of Delhi More...


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