Raj Thackeray receives notice from Bombay High Court
Raj Thackeray receives notice from Bombay High Court The Bombay High Court has issued a notice to MNS Chief Raj Thackeray in a petition filed against him over his alleged remarks against the court last year. The More...
Bombay HC orders BookMyShow & Others Square to respond to a PIL
Bombay HC orders BookMyShow & Others Square to respond to a PIL The Bombay High Court has asked to to a Public Interest Litigation (PIL) filed by Sunil Lulla seeking the implementation of the government order More...
Need new law for rental housing: CII National Committee on Real Estate and Housing
Need new law for rental housing A panel (government-appointed) has recommended a new law for regulating rental housing and also suggested that tax benefits be given to encourage developers to set up rental housing More...
Delhi HC orders protection for girl who won’t marry
Delhi HC orders protection for girl who won’t marry The High Court of Delhi has ordered police protection for a 21-year-old woman who is insecure from her parents as they were forcing her to get married against More...
Prime Minister’s Office turns down RTI Activist’s request
Prime Minister’s Office turns down RTI Activist’s request The PMO has turned down the request of Lucknow-based RTI activist’s for information about the status of the case pertaining to businessman More...
Apex Court stays Calcutta Court order of tyre manufacturing company
Apex Court stays Calcutta Court order of tyre manufacturing company The Apex Court today stayed a Calcutta HC order directing winding up of tyre manufacturing company Dunlop India Limited (DIL). The court has listed More...
Govt rules out amending RTI Act for political parties
Govt rules out amending RTI Act for political parties The federal govt of India has ruled out amending the RTI Act to give immunity to political parties. This is done after the recent Central Information Commission’s More...
Three private banks caught in the Cobrapost sting operation
Three private banks caught in the Cobrapost sting operation The Reserve Bank of India on Monday imposed penalties on Axis, ICICI and HDFC banks after a sting operation by online magazine Cobrapost exposed many loopholes. More...
Petition challenges ‘Sindhu’ instead of ‘Sindh’ in National Anthem
Petition challenges ‘Sindhu’ instead of ‘Sindh’ in National Anthem Bombay High Court has received a petition by Mulund resident Dakshata Shet, through her advocate Sandesh Sawant seeking More...
Banks need to do legal audit now in case of loans above Rs 5 crore:RBI
Banks need to do legal audit now in case of loans above Rs 5 crore:RBI Reserve Bank of India has asked all banks to do legal audit and re-verification of title deeds of loans above Rs 5 crore to check fraud. Banks More...
PIL in SC challenges appointment of Comptroller and Auditor General of India
PIL in SC challenges appointment of Comptroller and Auditor General of India A PIL has been filed in the Supreme Court challenging the appointment of Shashi Kant Sharma as the Comptroller and Auditor General (CAG) More...
Apex Court to cancel 2009 judgment of Andhra HC on murder cases
Apex Court to cancel 2009 judgment of Andhra HC on murder cases Apex Court has been asked by Home Ministry to quash 2009 judgment of the Andhra Pradesh High Court, which had ordered mandatory registration of murder More...
Gujarat High Court schedules NEET’s next hearing on Thursday
Gujarat High Court schedules NEET’s next hearing on Thursday On Tuesday Jaimin Patel, a student, requested the High Court of Gujarat to direct the university to carry on with the admission process solely on the More...
Sahara investors forced to provide investment details: SEBI
Sahara investors forced to provide investment details: SEBI Market regulator SEBI (Securities and Exchange Board of India) asked genuine investors of two Sahara firms to provide their personal and investment details More...
Apex Court decides not to interfere in Delhi University plan
Apex Court decides not to interfere in Delhi University plan The Supreme Court has expressed that Court won’t interfere in Delhi University’s plan and said it would pass direction to ensure that all facilities More...



