Lawyers can have their websites – BCI to Supreme Court
The Bar Council of India (BCI) on Monday informed the Supreme Court that it allowed lawyers to launch their own websites giving basic information about themselves to prospective clients. A Bench consisting of Justices More...
Law teachers could soon practise in Courts
New Delhi, Jan 27 If the government has its way, teachers in Indian law schools will be able to practise in courts and work as consultants too. This is being proposed to retain talent in law schools where the remuneration More...
Lawyers boycott Judge after he rules Attorney ‘insane’
Chandigarh, July 24 (IANS) Agitated lawyers of the Punjab and Haryana High Court Tuesday decided to boycott Justice Uma Nath Singh, demanding that all judicial work be withdrawn from the judge, he be moved out and More...



