Marriage Registration is Compulsory now
Marriage Registration is Compulsory now Government will bring a bill in Parliament’s Budget Session for registration of marriages under a law for recording of births and deaths, notwithstanding one’s More...
Cabinet approves amendments in Marriage Act
Cabinet approves amendments in Marriage Act The Union Cabinet has approved amendments to the Hindu Marriage Act to make divorce with mutual consent more women friendly. Now the cabinet approved the amendment to More...
Sikh body to move Supreme Court over marriage act
Sikh body to move Supreme Court over marriage act Chandigarh, Sep 2Â Accusing the central government of usurping the identity of Sikhs by denying their demand for a separate marriage act, a Sikh students’ More...



