Whether child should stay with foster parents or biological parents, SC to decide
Supreme Court will be deciding a very complex issue … Whether child should stay with foster parents or biological parents? Supreme Court will decide the complex issue whether foster parents or biological parents More...
Vodafone files petition in Delhi Court for licence renewal
Vodafone India has moved Delhi High Court to file petition to renew its licences for the Delhi, Mumbai and Kolkata circles which was refused by the telecom department’s last month. Vodafone has around 24 Mhz More...
Delhi High Court upholds CIC’s order on seats in unaided schools
The Delhi HC has upheld the Chief Information Commision’s order which has directed the unaided private schools to give out information relating to total no of seats in all classes. More...
Apex Court dismissed petition against India’s veteran cricketer, Sachin Tendulkar
Apex Court dismissed petition against India’s veteran cricketer, Sachin Tendulkar The SC has dismissed a petition against Sachin Tendulkar’s nomination to Rajya Sabha, pending in various High Courts. Petitions More...
All Indian children homes must be registered under JJ Act, says Women and Child Development Ministry
All Indian children homes must be registered under JJ Act, says Women and Child Development Ministry India’s all children homes those who have got a license under any other Indian law should be registered under More...
In India, judges work more – Sikri
In India, judges work more – Sikri Justice Arjan Kumar Sikri said that “in India, judges work more” than their counterparts in many other countries. He further said, I have been to other countries More...
Delhi Court sentenced two persons to jail for 10 years
Delhi Court sentenced two persons to jail for 10 years As incidents of road rage by motorists increasing day by day, a Delhi court shown its serious concern and has sentenced two persons to 10 years in jail for More...
Kulkarni appears before court in cash-for-vote scam
Kulkarni appears before court in cash-for-vote scam New Delhi, Senior Bharatiya Janata Party (BJP) leader L.K. Advani’s former aide Sudheendra Kulkarni Tuesday appeared before a Delhi court, in response More...
TRAI, law ministry views on 2G unsolicited, CBI tells court
TRAI, law ministry views on 2G unsolicited, CBI tells court New Delhi, The Central Bureau of Investigation (CBI), probing the 2G spectrum allocation scam, Thursday rejected reports of the Telecom Regulatory More...



