National Consumer Redressal Commission fines Ansals 27.3 lakhs

New Delhi, June 26 Frowning on real estate developers who refuse to pay compensation for delayed deliveries, a court here has fined leading builders er Ansal Properties and Infrastructure (API) Rs. 27.3 lakhs for More...

National Consumer panel upholds Ahmedabad consumer body plea

“Power of Attorney (POA) holder is entitled to file a complaint under the Consumer Protection Act.“ Ahmedabad, Jan 5 (IANS) In a landmark judgement, the National Consumer Disputes Redressal Commission More...

Consumer Court asks ICICI Bank to pay 55 lakhs

New Delhi, Nov 5 (IANS) Coming down heavily on ICICI bank for employing goons to beat up a consumer for recovery of a loan, a consumer court here has fined the bank Rs.5.5 million. The Delhi Consumer Commission More...

No vehicle delivery without registration: consumer forum

Ahmedabad, Oct 8 (IANS) The Consumer Redressal Forum of Ahmedabad city has held that delivery of a motor vehicle without a temporary registration number was improper and contravened provisions of the Motor Vehicles More...

Consumer disputes redressal forum to be computerised: Pawar

New Delhi, Aug 17 (IANS) In a move to further streamline their functioning, consumer redressal forums in states would be computerised and networked by the year-end at a cost of Rs.486.4 million, Agriculture Minister More...