AP High Court Grants bail to Ramalinga Raju (Satyam Fraud)
The Andhra Pradesh High Court on Wednesday granted bail to prime accused Ramalinga Raju in India’s biggest corporate scam, the Rs 10,000-crore Satyam fraud case, reports the HT.
The Andhra Pradesh High Court on Wednesday granted bail to prime accused Ramalinga Raju in India’s biggest corporate scam, the Rs 10,000-crore Satyam fraud case, reports the HT.