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Govt gives Aug. 31 as Deadline to mobile operators on BlackBerry issue
The Government authorities, which has threatened to block some BlackBerry services over security concerns, has officially requested cellular providers to make sure a monitoring program for the Blackberry by Aug. 31.
At least 3 cellular operators confirmed that they had got letters coming from the Department of Telecoms giving them a deadline day in order to set in place checking capability for BlackBerry Messenger and secured Enterprise email services.
“We have received a letter … asking us to ensure that legal intervention capability is put in place for BlackBerry services by 31 August 2010,” a statement from Tata Teleservices, one of the operators given the deadline, said.
India is the latest country to step up pressure on RIM, which has built the BlackBerry’s reputation around confidentiality.
Business professionals and politicians prefer the device. Governments, including Saudi Arabia, fear it could become a tool for militants to plan attacks or those breaking Islamic laws.
New Delhi says it will shut Blackberry services if RIM does not allow access to its messaging or secured email services, threatening its future in the world’s fastest-growing telecoms market.
A shutdown would affect about one million users in India out of a total 41 million BlackBerry users worldwide, allowing them to use the devices only for calls and Internet browsing.
A senior government source told Reuters that a RIM technical team was likely to meet officials from the telecommunications ministry and intelligence agencies on Tuesday.
“The onus is on service providers to ensure that they have some sort of interception mechanism in place before the deadline ends,” a senior Interior security official told Reuters.
“It is binding upon them and the DoT (department of telecommunications), which is the nodal agency, will ensure that it is followed strictly in the interest of national security.”
A source at one of India’s biggest telecom operators said the government wants “suitable interception and monitoring” solution in readable format for the law enforcement agencies.
According to a government source, RIM has already assured India of limited access to BlackBerry instant messages by Sept. 1, and promised talks this week on monitoring its more secure corporate email.
RIM has lost more than 11 percent of its market capitalisation since Aug. 1, when governments in Saudi Arabia and the United Arab Emirates said they would also consider a ban.
But some analysts say the fall has been overdone and expect a bounce as RIM resolves the issue.
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