ISI Trained Jihadis waiting to unleash terror in India’
ISI Trained Jihadis waiting to unleash terror in India’ (LeT) terror suspect David Coleman Headley, who is presently in US custody, has made some startling revelations that has implicated Pakistan’s More...
CJI squashes regional SC benches recommendation
CJI squashes regional SC benches recommendation New Delhi, Equating what the law states Commission’s recommendation for establishing of regional Supreme Court Benches to the ‘disintegration’ of the More...
Haldiram owner gets life term for murder attempt
Haldiram owner gets life term for murder attempt A Fast Track Court in Kolkata on Friday (January 29) has sentenced Haldiram Bhujiawala owner Prabhu Shankar Agarwal and four others to life imprisonment. Agarwal More...
AG opposes go on to set up four SCs
AG opposes go on to set up four SCs NEW DELHI: Attorney General G E Vahanvati has strongly opposed Law Commission’s radical recommendation for setting up of a Constitutional Court in Delhi and four Supreme More...
Child Prostitution, India becoming a Hub observes SC
Child Prostitution, India becoming a Hub observes SC New Delhi India is “becoming a hub” for largescale child prostitution rackets, the Supreme Court said today and suggested the establishing of a special More...
Mysterious African Woman Surfaces in Headley Case
Mysterious African Woman Surfaces in Headley Case While both the women who were frequently spotted with David Headley during his nine visits to India — a 30-year-old Moroccan and 28-year-old Mumbai hotel employee More...
Mumbai Forest Land get SC nod
Mumbai Forest Land get SC nod Mumbai: The long disputed issue of construction on forest land in Mumbai finally seems near to a resolution after a recent Supreme Court ruling. outcome might not bode well for the More...
Ex Punjab Governor Rodrigues role in land scam, CBI to probe
Ex Punjab Governor Rodrigues role in land scam, CBI to probe Chandigarh: The Central Bureau of Investigation (CBI) on Thursday registered two separate preliminary enquiries into former Punjab governor and former More...
Haldiram owner convicted for Conspiring to Murder
Haldiram owner convicted for Conspiring to MurderKolkata:Prabhu Shankar Agarwal, the owner of Haldiram, along with four others, was convicted by the Sessions Court here on Wednesday for conspiring to murder a More...
SC Come down hard on Kidnappers, give Death.
SC Come down hard on Kidnappers, give Death. New Delhi: The Supreme Court has given the utmost penalty– death to kidnappers and murderers of a young boy. As stated by IBN7. The incident had occurred in Hoshiarpur More...
1984 Indian Airlines hijacker deported, CBI takes custody
1984 Indian Airlines hijacker deported, CBI takes custody NEW DELHI: Forty-six-year-old Sikh militant Parminder Singh Saini, who had masterminded the hijack of an Indian Airlines plane to Pakistan in 1984, arrived More...
Sukna Land scam, Army chief’s Aide to face court-martial NEW DELHI: A top-notch military official, Lt Gen Awadesh Prakash, allegedly linked to the Sukna land scam faces court martial with the defence minister More...
SC decision is welcomed by EPSI
SC decision is welcomed by EPSI The Education Promotion Society for India (EPSI) has welcomed the Supreme Court’s decision to maintain status quo on the 44 deemed universities facing de-recognition for While the More...
DCGI to move Supreme Court on CoPP issue
DCGI to move Supreme Court on CoPP issueThe ongoing battle between the Drug Controller General of India (DCGI) and the industry over the issuance of CoPP is poised to take a turn for the worse as the DCGI is contemplating More...
Political Parties Come Together To Support SC On Voter ID for Burqa Clad Women
Political Parties Come Together To Support SC On Voter ID for Burqa Clad WomenNEW DELHI: Burying their differences, political parties came together on Saturday to back the Supreme Court on the issue of voter identity More...