India, US to work together on law enforcement issues
India, US to work together on law enforcement issues India and the United States of America have agreed to work together to get the best possible outcomes on issues relating to law enforcement, counter terrorism and judicial processes. Cooperation between the two departments would also address other pending issues relating to extradition, execution More...
Supreme Court likely to bring change in Air Force Act
Supreme Court likely to bring change in Air Force Act Apex Court has asked the Centre to bring an amendment in the Air Force Act in order to set off pre-trial detention of a soldier against any jail term awarded More...
Supreme Court – Consensual sex with intention to marry is not rape
The Supreme Court on Monday said that if a man has consensual sex with a woman with the intention to marry her, then it cannot be termed as rape, even though the marriage does not take place. More...
IPL Spot Fixing News Updates as on 21th May 2013
Here are the Latest news Updates on IPL Spot Fixing as on 21/5/2013 Supreme Court rejects plea for staying remaining IPL matches - The Supreme Court on Tuesday refused to stop all remaining matches of IPL in More...
Government wants Tax payers to disclose True Income
Government wants Tax payers to disclose True Income Government urges all tax Payers to Disclose their True income and pay Appropriate taxes within the Current Financial Year, as per PIB Press Release. 70,000 Letters More...
Government proposes to amend registration act
Government proposes to amend registration act This means that Buying Property may get Easier. If the Government’s proposal for amending the Registration Act goes through , lot of stress associated with buying More...
Supreme Court directs all state govts to implement Sec 66A guidelines
Supreme Court directs all state govts to implement Sec 66A guidelines Sec 66A guidelines has to be implemented with the approval of a senior police official before arresting any person for posting defamatory content More...
Apex Court stays proceedings initiated by Sahara group
Apex Court stays proceedings initiated by Sahara group The Supreme Court of India today on Friday stayed all proceedings filed by Sahara group on pleas and on Subrata Roy against refunding Rs 24,000 crore to the More...
Whether child should stay with foster parents or biological parents, SC to decide
Supreme Court will be deciding a very complex issue … Whether child should stay with foster parents or biological parents? Supreme Court will decide the complex issue whether foster parents or biological parents More...
Nuclear plant petition rejected by High Court in Haryana village
Nuclear plant petition rejected by High Court in Haryana village The Punjab and Haryana High Court has dismissed the petitions filed by farmers against the 2,800 MW atomic power project plant in Gorakhpur village More...