Kudankulam Nuclear Power Plant starts operating
Kudankulam Nuclear Power Plant starts operating: Apex Court gives green signal The Kudankulam Nuclear Power Plant which was constructed by the Russian company Rosatom as part of an ongoing strategic Indo-Russian nuclear energy partnership in the southern Indian state of Tamil Nadu has finally started its operations after Supreme Court of India approves More...
New Part Time Members Appointed to the 20th Law Commission
New Part Time Members Appointed to the 20th Law Commission The Central Government has appointed new members (i) Dr. Bijai Narain Mani, eminent law author and (ii) Dr. Gurjeet Singh, Director General of the National More...
Raj Thackeray receives notice from Bombay High Court
Raj Thackeray receives notice from Bombay High Court The Bombay High Court has issued a notice to MNS Chief Raj Thackeray in a petition filed against him over his alleged remarks against the court last year. The More...
Bombay HC orders BookMyShow & Others Square to respond to a PIL
Bombay HC orders BookMyShow & Others Square to respond to a PIL The Bombay High Court has asked to to a Public Interest Litigation (PIL) filed by Sunil Lulla seeking the implementation of the government order More...
Need new law for rental housing: CII National Committee on Real Estate and Housing
Need new law for rental housing A panel (government-appointed) has recommended a new law for regulating rental housing and also suggested that tax benefits be given to encourage developers to set up rental housing More...
Delhi HC orders protection for girl who won’t marry
Delhi HC orders protection for girl who won’t marry The High Court of Delhi has ordered police protection for a 21-year-old woman who is insecure from her parents as they were forcing her to get married against More...
Karnataka Chief Minister asks cops to implement laws strictly
Karnataka Chief Minister asks cops to implement laws strictly Chief Minister Siddaramaiah of Karnataka wants senior police officials to improve implementation of law to be on par with a few developed countries and More...
Prime Minister’s Office turns down RTI Activist’s request
Prime Minister’s Office turns down RTI Activist’s request The PMO has turned down the request of Lucknow-based RTI activist’s for information about the status of the case pertaining to businessman More...
Apex Court stays Calcutta Court order of tyre manufacturing company
Apex Court stays Calcutta Court order of tyre manufacturing company The Apex Court today stayed a Calcutta HC order directing winding up of tyre manufacturing company Dunlop India Limited (DIL). The court has listed More...
New Appointments of Chief Justice, Judges and Additional Judge
New Appointments of Chief Justice, Judges and Additional Judge Appointment of Acting Chief Justice of the High Court of Delhi In exercise of the powers conferred by Article 223 of the Constitution of India, the More...



