India to amend consumer protection law
India to amend consumer protection law New Delhi, Aug 17Â The Indian government plans to amend the 25-year old Consumer Protection Act to make it more effective in the changed social and economic environment, Minister of Consumer Affairs, Food and Public Grievances K.V. Thomas said Wednesday. The government is considering further amendments in Consumer More...
How are auditors for Government Companies appointed ?
Appointment of Auditors of Government Owned Companies The Government has said statutory auditors for Government Companies are appointed by the Comptroller & Auditor General of India (C&AG) in exercise of More...